Smt. Kamla Devi And 2 Others vs State Of U.P.
2018 Latest Caselaw 3352 ALL

Citation : 2018 Latest Caselaw 3352 ALL
Judgement Date : 25 October, 2018

Allahabad High Court

Smt. Kamla Devi And 2 Others vs State Of U.P. on 25 October, 2018

Bench: Pritinker Diwaker, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 4494 of 2014
 

 
Appellant :- Smt. Kamla Devi And 2 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- P.K. Singh,S.K. Singh,Syed Ausaf-Un-Nabi
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

None present for the appellants, even when the case is called in revised list.

List in the month of January, 2019.

Order Date :- 25.10.2018

Mukesh

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