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Ahsan And Another vs State Of U.P.
2018 Latest Caselaw 3349 ALL

Citation : 2018 Latest Caselaw 3349 ALL
Judgement Date : 25 October, 2018

Allahabad High Court
Ahsan And Another vs State Of U.P. on 25 October, 2018
Bench: Pritinker Diwaker, Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 5664 of 2013
 

 
Appellant :- Ahsan And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Chandra Bhan,Sushil Kumar Dubey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Ajay Kumar Mishra, counsel for the appellants, submits that he is not well and, therefore, a short adjournment be granted.

At his request, list this case on 1.11.2018.

In the meanwhile, if the counsel so desires, may collect the paper-book.

Order Date :- 25.10.2018

Mukesh

 

 

 
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