Atmaram vs State Of U.P.
2018 Latest Caselaw 3348 ALL

Citation : 2018 Latest Caselaw 3348 ALL
Judgement Date : 25 October, 2018

Allahabad High Court

Atmaram vs State Of U.P. on 25 October, 2018

Bench: Pritinker Diwaker, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 164 of 2017
 

 
Appellant :- Atmaram
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Radhey Shyam Yadav
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Radhey Shyam Yadav, learned counsel for appellant has sent illness slip.

List in the month of January, 2019.

Order Date :- 25.10.2018

Mukesh

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