Smt. Parvesh And 4 Ors. vs Roop Chand And 2 Ors.
2018 Latest Caselaw 3346 ALL

Citation : 2018 Latest Caselaw 3346 ALL
Judgement Date : 25 October, 2018

Allahabad High Court

Smt. Parvesh And 4 Ors. vs Roop Chand And 2 Ors. on 25 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER No. - 141 of 2016
 

 
Appellant :- Smt. Parvesh And 4 Ors.
 
Respondent :- Roop Chand And 2 Ors.
 
Counsel for Appellant :- Virendra Kumar
 
Counsel for Respondent :- Adarsh Bhushan
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

Miss Vanshika Agrawal holding brief of Sri Virendra Kumar, learned counsel for the appellants prays for and is allowed one month further time to file paper books.

List after one month.

Order Date :- 25.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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