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Assemul Nisha @ Mogna And Another. vs The State Of U.P.& Another.
2018 Latest Caselaw 3343 ALL

Citation : 2018 Latest Caselaw 3343 ALL
Judgement Date : 25 October, 2018

Allahabad High Court
Assemul Nisha @ Mogna And Another. vs The State Of U.P.& Another. on 25 October, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 450 of 2005
 
Revisionist :- Assemul Nisha @ Mogna And Another.
 
Opposite Party :- The State Of U.P.& Another.
 
Counsel for Revisionist :- S.K.Upadhyay
 
Counsel for Opposite Party :- Govt.Advocate,Harish Chandra,Masooq Ali
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appeared on behalf of the revisionists to press this revision, however, learned Additional Government Advocate is present.

List in the next cause list.

It is made clear that this matter shall not be adjourned on the next date as this is a very old matter of the year 2005 and it shall be decided on the basis of material available on record and on the basis of the lower court records.

Order Date :- 25.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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