Raj Kumar Singh @ Guddoo Singh vs The State Of U.P.& 11 Ors.
2018 Latest Caselaw 3339 ALL

Citation : 2018 Latest Caselaw 3339 ALL
Judgement Date : 25 October, 2018

Allahabad High Court

Raj Kumar Singh @ Guddoo Singh vs The State Of U.P.& 11 Ors. on 25 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 548 of 2006
 
Revisionist :- Raj Kumar Singh @ Guddoo Singh
 
Opposite Party :- The State Of U.P.& 11 Ors.
 
Counsel for Revisionist :- Rajiva Dubey
 
Counsel for Opposite Party :- Govt.Advocate,S.K. Maurya
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Rajiva Dubey, learned counsel for the revisionist is reported to be unwell, therefore, the case is adjourned for today.

List in the next cause list.

Order Date :- 25.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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