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Kanwaldeep Singh Sidhu vs State Of U.P.
2018 Latest Caselaw 3338 ALL

Citation : 2018 Latest Caselaw 3338 ALL
Judgement Date : 25 October, 2018

Allahabad High Court
Kanwaldeep Singh Sidhu vs State Of U.P. on 25 October, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 316 of 2006
 
Revisionist :- Kanwaldeep Singh Sidhu
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Satyendra Kumar Singh,Rakesh Jaiswal
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Rakesh Kumar Jaiswal, learned counsel for the revisionist is reported to be unwell, therefore, the case is adjourned for today.

List in the week commencing 12.11.2018.

Order Date :- 25.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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