Ganga Ram Vishwakarma vs State Of U.P. & 3 Ors.
2018 Latest Caselaw 3337 ALL

Citation : 2018 Latest Caselaw 3337 ALL
Judgement Date : 25 October, 2018

Allahabad High Court

Ganga Ram Vishwakarma vs State Of U.P. & 3 Ors. on 25 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 17 of 2006
 
Revisionist :- Ganga Ram Vishwakarma
 
Opposite Party :- State Of U.P. & 3 Ors.
 
Counsel for Revisionist :- S.P. Singh,Rajendra P Singh
 
Counsel for Opposite Party :- G.A.,Mukul Rakesh
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned Additional Government Advocate has informed that the State has already filed appeal bearing Criminal Appeal No.617 of 2006 in the instant matter.

Therefore, connect this criminal revision along with State Criminal Appeal No.617 of 2006 and list as and when the aforesaid State appeal is listed.

Order Date :- 25.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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