Ram Kumar Yadav vs State Of U.P.& 2 Ors.
2018 Latest Caselaw 3336 ALL

Citation : 2018 Latest Caselaw 3336 ALL
Judgement Date : 25 October, 2018

Allahabad High Court

Ram Kumar Yadav vs State Of U.P.& 2 Ors. on 25 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 109 of 2006
 
Revisionist :- Ram Kumar Yadav
 
Opposite Party :- State Of U.P.& 2 Ors.
 
Counsel for Revisionist :- Mahendra P. Verma
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Mahendra P. Verma, learned counsel for the revisionist is reported to be unwell, therefore, the case is adjourned for today.

List in the next cause list.

Order Date :- 25.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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