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Preeti Singh And Anr. vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 3126 ALL

Citation : 2018 Latest Caselaw 3126 ALL
Judgement Date : 8 October, 2018

Allahabad High Court
Preeti Singh And Anr. vs State Of U.P. Thru. Prin. Secy. ... on 8 October, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 19721 of 2018
 
Petitioner :- Preeti Singh And Anr.
 
Respondent :- State Of U.P. Thru. Prin. Secy. Basic Edu. And Ors.
 
Counsel for Petitioner :- Shailendra Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,Vindhyawasini Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Vindhyawasini Kumar, learned counsel for the opposite parties is reported to be ill, the case is adjourned for today.

List again.

Order Date :- 8.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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