Sadhan Sahkari Samiti Ltd. Thru ... vs State Of U.P Thru Secy Cooperative ...
2018 Latest Caselaw 3120 ALL

Citation : 2018 Latest Caselaw 3120 ALL
Judgement Date : 8 October, 2018

Allahabad High Court

Sadhan Sahkari Samiti Ltd. Thru ... vs State Of U.P Thru Secy Cooperative ... on 8 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 24946 of 2018
 
Petitioner :- Sadhan Sahkari Samiti Ltd. Thru Prashasak / Sabhapati & Anr
 
Respondent :- State Of U.P Thru Secy Cooperative Lko & Ors
 
Counsel for Petitioner :- Birendra Prasad Singh
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned Standing Counsel prays for and is granted three weeks' further time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a period of one week thereafter.

List thereafter.

Interim order, if any, to continue till the next date of listing.

Order Date :- 8.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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