Arvind Kumar Verma vs State Of U.P. Thru. Prin.Secy., ...
2018 Latest Caselaw 3118 ALL

Citation : 2018 Latest Caselaw 3118 ALL
Judgement Date : 8 October, 2018

Allahabad High Court

Arvind Kumar Verma vs State Of U.P. Thru. Prin.Secy., ... on 8 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 25111 of 2018
 
Petitioner :- Arvind Kumar Verma
 
Respondent :- State Of U.P. Thru. Prin.Secy., Cooperative & 4 Others
 
Counsel for Petitioner :- Rakesh Chandra Tewari,Gyan Prakash Srivastava
 
Counsel for Respondent :- C.S.C.,Vinod Kumar Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition in the week commencing 19.11.2018.

Order Date :- 8.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App