Arvind Kumar Singh vs State Of ...
2018 Latest Caselaw 3117 ALL

Citation : 2018 Latest Caselaw 3117 ALL
Judgement Date : 8 October, 2018

Allahabad High Court

Arvind Kumar Singh vs State Of ... on 8 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 25415 of 2018
 
Petitioner :- Arvind Kumar Singh
 
Respondent :- State Of U.P.Thru.Prin.Secy.Agriculture Edu.& Research & Ors
 
Counsel for Petitioner :- Deep Narayan Tripathi
 
Counsel for Respondent :- C.S.C.,Satyanshu Ojha
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list in the next cause list.

Order Date :- 8.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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