Smt. Neerja Singh And 2 Ors. vs State Of U.P. Thru ...
2018 Latest Caselaw 3115 ALL

Citation : 2018 Latest Caselaw 3115 ALL
Judgement Date : 8 October, 2018

Allahabad High Court

Smt. Neerja Singh And 2 Ors. vs State Of U.P. Thru ... on 8 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 25271 of 2018
 
Petitioner :- Smt. Neerja Singh And 2 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy.Basic Edu.Civil Sectt.Lko.&Ors.
 
Counsel for Petitioner :- Hari Om Gupta,Shashi Rawat
 
Counsel for Respondent :- C.S.C.,Ajay Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appeared on behalf of the petitioners to press this writ petition nor any request for adjournment of the case has been made. The learned counsel for the opposite parties are present.

List again.

Order Date :- 8.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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