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Rama Kant Pandey And Another vs State Of U.P. Thru ...
2018 Latest Caselaw 3114 ALL

Citation : 2018 Latest Caselaw 3114 ALL
Judgement Date : 8 October, 2018

Allahabad High Court
Rama Kant Pandey And Another vs State Of U.P. Thru ... on 8 October, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 3429 of 2018
 
Petitioner :- Rama Kant Pandey And Another
 
Respondent :- State Of U.P. Thru Prin.Secy.Secondary Edu.Civil Sectt.&Ors.
 
Counsel for Petitioner :- Laltaprasad Misra,Pankaj Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Sanjay Mishra
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard learned counsel for the petitioners and the learned Standing Counsel for the State-respondents.

The submission of learned counsel for the petitioners is that despite order passed by this Court on 04.05.2018, the petitioners have not been paid their pensionery benefits.

Since the pleadings in this case have been exchanged and the issue relates to the payment of pensionery benefits, therefore, list this petition in the week commencing 22.10.2018 for peremptory hearing.

Order Date :- 8.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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