Smt.Akanksha Shukla vs State Of U.P. Thru ...
2018 Latest Caselaw 3113 ALL

Citation : 2018 Latest Caselaw 3113 ALL
Judgement Date : 8 October, 2018

Allahabad High Court

Smt.Akanksha Shukla vs State Of U.P. Thru ... on 8 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 25445 of 2018
 
Petitioner :- Smt.Akanksha Shukla
 
Respondent :- State Of U.P. Thru Prin.Secy.Primary Education And 4 Ors.
 
Counsel for Petitioner :- Vijay Kumar Srivastava,Tushar Bahadur
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,Shobhit Mohan Shukla
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appeared on behalf of the petitioner to press this writ petition nor any request for adjournment of the case has been made. Learned counsel for the opposite parties are present.

List again.

Order Date :- 8.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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