Ram Milan vs State Of U.P. Thru ...
2018 Latest Caselaw 3112 ALL

Citation : 2018 Latest Caselaw 3112 ALL
Judgement Date : 8 October, 2018

Allahabad High Court

Ram Milan vs State Of U.P. Thru ... on 8 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 6690 of 2018
 
Petitioner :- Ram Milan
 
Respondent :- State Of U.P. Thru Prin.Secy.Cooperative Civil Sectt.& Ors.
 
Counsel for Petitioner :- Uma Shankar Sahai,Priti Saxena
 
Counsel for Respondent :- C.S.C.,Ashutosh Kumar Singh,Ashutosh Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list in the next cause list.

Order Date :- 8.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App