Citation : 2018 Latest Caselaw 3110 ALL
Judgement Date : 8 October, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- SERVICE SINGLE No. - 8516 of 2018 Petitioner :- Navneet Kumar Mishra And 8 Ors. Respondent :- State Of U.P. Thru Prin.Secy.Secondary Edu.Civil Sectt.&Ors. Counsel for Petitioner :- Ram Kumar Maurya Counsel for Respondent :- C.S.C. Hon'ble Rajesh Singh Chauhan,J.
Heard learned counsel for the petitioners and the learned Standing Counsel for the State-respondents.
In the first round when the case was taken up, the copy of counter affidavit was not available in the record, however, the same is available in the second round but due to paucity of time, the case could not be taken up.
List this petition in the week commencing 29.10.2018 as fresh.
Order Date :- 8.10.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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