Ashok Kumar Srivastava vs U.P.State Agro Industrial Corp ...
2018 Latest Caselaw 3107 ALL

Citation : 2018 Latest Caselaw 3107 ALL
Judgement Date : 8 October, 2018

Allahabad High Court

Ashok Kumar Srivastava vs U.P.State Agro Industrial Corp ... on 8 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 3604 of 2008
 
Petitioner :- Ashok Kumar Srivastava
 
Respondent :- U.P.State Agro Industrial Corp And 4 Ors.
 
Counsel for Petitioner :- Anil K Tiwari,Apoorva Tiwari
 
Counsel for Respondent :- C.S.C,Manoj Singh,Shafiq Mirza,Shreeprakash Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition in the week commencing 12.11.2018.

Order Date :- 8.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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