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Dr. Shabnam Akbar vs State Of U.P. Thru ...
2018 Latest Caselaw 3104 ALL

Citation : 2018 Latest Caselaw 3104 ALL
Judgement Date : 8 October, 2018

Allahabad High Court
Dr. Shabnam Akbar vs State Of U.P. Thru ... on 8 October, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 20977 of 2017
 
Petitioner :- Dr. Shabnam Akbar
 
Respondent :- State Of U.P. Thru Prin.Secy.Secondary Edu.Civil Sectt.& Ors
 
Counsel for Petitioner :- Aftab Ahmad
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the petitioner prays for and is granted a week's time to file rejoinder affidavit.

Since learned counsel for the petitioner is pressing for interim relief, therefore, this writ petition be listed in the week commencing 29.10.2018 for disposal of interim relief application.

Order Date :- 8.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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