Rajesh Kumar [Now S/S] vs Oriental Bank Of Commerce Thru. ...
2018 Latest Caselaw 3102 ALL

Citation : 2018 Latest Caselaw 3102 ALL
Judgement Date : 8 October, 2018

Allahabad High Court

Rajesh Kumar [Now S/S] vs Oriental Bank Of Commerce Thru. ... on 8 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE BENCH No. - 17100 of 2016
 
Petitioner :- Rajesh Kumar [Now S/S]
 
Respondent :- Oriental Bank Of Commerce Thru. Executive Director & 3 Ors.
 
Counsel for Petitioner :- Rama Pati Shukla
 
Counsel for Respondent :- Vinay Shankar
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Vinay Shankar, learned counsel for the opposite parties is reported to be ill, the case is adjourned.

List again.

Order Date :- 8.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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