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Ahsan And Another vs State Of U.P.
2018 Latest Caselaw 3101 ALL

Citation : 2018 Latest Caselaw 3101 ALL
Judgement Date : 8 October, 2018

Allahabad High Court
Ahsan And Another vs State Of U.P. on 8 October, 2018
Bench: Pritinker Diwaker, Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 5664 of 2013
 

 
Appellant :- Ahsan And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Chandra Bhan,Sushil Kumar Dubey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Ajay Kumar Mishra - Advocate states that he has been engaged by appellant no.2 and he shall file his Vakalatnama in the Registry during course of the day.

He shall collect the paper-book from the office during this period.

At his request, list this appeal on 25th October, 2018 as he would by that time even appear for the appellant no.1.  

Order Date :- 8.10.2018

Mukesh

 

 

 
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