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Atar Singh Yadav @ Atar Singh vs State Of U.P. And Another
2018 Latest Caselaw 3098 ALL

Citation : 2018 Latest Caselaw 3098 ALL
Judgement Date : 8 October, 2018

Allahabad High Court
Atar Singh Yadav @ Atar Singh vs State Of U.P. And Another on 8 October, 2018
Bench: Rajul Bhargava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL No. - 1940 of 2018
 

 
Appellant :- Atar Singh Yadav @ Atar Singh
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- Gopal Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Rajul Bhargava,J.

Case called out. No one has appeared even in the revised call of the cause list.

List this case after four weeks.

Order Date :- 8.10.2018

Hasnain

 

 

 
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