Arvind Singh And Another vs State Of U.P.And Another
2018 Latest Caselaw 3081 ALL

Citation : 2018 Latest Caselaw 3081 ALL
Judgement Date : 6 October, 2018

Allahabad High Court

Arvind Singh And Another vs State Of U.P.And Another on 6 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 586 of 2006
 
Revisionist :- Arvind Singh And Another
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Revisionist :- Santosh Srivastava
 
Counsel for Opposite Party :- Govt.Advocate,Rishad Murtaza,Shadab Waheed
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

On the request of Sri Ajay Pratap Singh, learned counsel for the revisionists, the case is adjourned for today.

List in the next cause list.

Learned Additional Government Advocate for the State is present.

Order Date :- 6.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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