Sanju @ Yagya Dutt & Others vs State Of U.P.
2018 Latest Caselaw 3074 ALL

Citation : 2018 Latest Caselaw 3074 ALL
Judgement Date : 5 October, 2018

Allahabad High Court

Sanju @ Yagya Dutt & Others vs State Of U.P. on 5 October, 2018

Bench: Pritinker Diwaker, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 2998 of 2011
 

 
Appellant :- Sanju @ Yagya Dutt & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Apul Misra,Janardan Prasad Tripathi,Noor Mohammad,Omvir Babu,P.N. Misra,Prabhat Kr.Srivastava,Sanjay Kumar Dubey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Apul Mishra, learned counsel for appellants states that he is no longer appearing in this matter.

None has appeared for the accused.

The accused may be informed through the concerned Jail Authority that his Advocate has not appeared in the Court and he is required to make alternative arrangement.

On the next date, this Court may decide the appeal after appointing amicus curiae.

List this appeal on 26th November, 2018.

Order Date :- 5.10.2018

Mukesh