Ashiq Ali & Another vs State Of U.P.
2018 Latest Caselaw 3073 ALL

Citation : 2018 Latest Caselaw 3073 ALL
Judgement Date : 5 October, 2018

Allahabad High Court

Ashiq Ali & Another vs State Of U.P. on 5 October, 2018

Bench: Pritinker Diwaker, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 4702 of 2012
 

 
Appellant :- Ashiq Ali & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- M.F. Ansari,I.M. Khan,N.I. Jafri,P.C. Mishra,Rajesh Kumar Chauhan,Ranjeet Asthana
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

None appears for appellants though there are six Advocates.

As a last chance to them, list this appeal on 30th October, 2018.

Order Date :- 5.10.2018

Mukesh

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