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Smt. Yashoda Devi And Others vs State Of U.P.
2018 Latest Caselaw 3072 ALL

Citation : 2018 Latest Caselaw 3072 ALL
Judgement Date : 5 October, 2018

Allahabad High Court
Smt. Yashoda Devi And Others vs State Of U.P. on 5 October, 2018
Bench: Pritinker Diwaker, Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 2241 of 2012
 

 
Appellant :- Smt. Yashoda Devi And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Hardev Prajapati
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Hardev Prajapati, learned counsel for appellant is absent.

As a last chance to him, list this appeal on 25th October, 2018.

If a copy of the application claiming juvenality is not given to the State Counsel, the same shall be given to him, who shall file reply on or before 25th October, 2018.

Order Date :- 5.10.2018

Mukesh

 

 

 
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