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Santosh Kumar vs State Of U.P.
2018 Latest Caselaw 3069 ALL

Citation : 2018 Latest Caselaw 3069 ALL
Judgement Date : 5 October, 2018

Allahabad High Court
Santosh Kumar vs State Of U.P. on 5 October, 2018
Bench: Pritinker Diwaker, Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 972 of 2013
 

 
Appellant :- Santosh Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- J.P. Mishra,R.K.Singh,Ram Singh Kushwaha,Ratan Singh
 
Counsel for Respondent :- Govt. Advocate,Birendra Singh
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Ajay Vashistha, learned Advocate is present in connected Criminal Appeal No.1213 of 2013. None has appeared for other accused in other appeals.

List this appeal on 1st November, 2018.

Order Date :- 5.10.2018

Mukesh

 

 

 
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