Pop Singh vs State Of U.P.
2018 Latest Caselaw 3066 ALL

Citation : 2018 Latest Caselaw 3066 ALL
Judgement Date : 5 October, 2018

Allahabad High Court

Pop Singh vs State Of U.P. on 5 October, 2018

Bench: Pritinker Diwaker, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 1122 of 2013
 

 
Appellant :- Pop Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.K.Sharma,Apul Misra,Istiyaq Ali
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

At the request of counsel for the appellant, list this matter on 11th October, 2018.

Order Date :- 5.10.2018

Mukesh

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