Citation : 2018 Latest Caselaw 3062 ALL
Judgement Date : 5 October, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- CRIMINAL APPEAL No. - 3165 of 2012 Appellant :- Jitendra Respondent :- State Of U.P. Counsel for Appellant :- Rajeev Sisodia,Saurabh Tripathi,Shantanu Srivastava,Shashank Kumar,Usha Srivastava Counsel for Respondent :- Govt. Advocate Hon'ble Pritinker Diwaker,J.
Hon'ble Dr. Kaushal Jayendra Thaker,J.
None of the counsel for the appellant is present.
As a last chance, list this appeal on 1st November, 2018.
Order Date :- 5.10.2018
Mukesh
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