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Rakesh & Others vs State Of U.P.
2018 Latest Caselaw 3061 ALL

Citation : 2018 Latest Caselaw 3061 ALL
Judgement Date : 5 October, 2018

Allahabad High Court
Rakesh & Others vs State Of U.P. on 5 October, 2018
Bench: Pritinker Diwaker, Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 3916 of 2012
 

 
Appellant :- Rakesh & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajiv Dwivedi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri D.B. Mishra-Advocate appearing in Criminal Appeal No. 4190 of 2012 has sent illness slip today.

Sri Rajiv Dwivedi, learned counsel for the appellant is present.

List this appeal on 29th October, 2018.

Order Date :- 5.10.2018

Mukesh

 

 

 
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