U.P.State Road Transport ... vs Devendra Prasad Goswami & Anr. ...
2018 Latest Caselaw 3040 ALL

Citation : 2018 Latest Caselaw 3040 ALL
Judgement Date : 4 October, 2018

Allahabad High Court

U.P.State Road Transport ... vs Devendra Prasad Goswami & Anr. ... on 4 October, 2018

Bench: Anil Kumar, Virendra Kumar-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL No. - 548 of 2014
 

 
Appellant :- U.P.State Road Transport Corporation Throu.M.D Lko.& Anr.
 
Respondent :- Devendra Prasad Goswami & Anr. 7551(S/S)2012
 
Counsel for Appellant :- Chandra Shekher Pandey,Ratnesh Chandra
 
Counsel for Respondent :- C.S.C.,R.S.Chauhan
 

 
Hon'ble Anil Kumar,J.

Hon'ble Virendra Kumar-II,J.

Special appeal is allowed vide our order of date passed on separate sheets and placed on record of Special Appeal No. 543 of 2014 (U.P. State Road Transport Corporation Lucknow and others Vs. Naresh Kumar Srivastava and others).

(Virendra Kumar-II,J.) (Anil Kumar,J.)

Order Date :- 4.10.2018

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