Citation : 2018 Latest Caselaw 3039 ALL
Judgement Date : 4 October, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SPECIAL APPEAL No. - 547 of 2014 Appellant :- U.P.State Road Transport Corporation Throu.M.D Lko.& Anr. Respondent :- Sitaram Singh And Ors. . 6046(S/S)2012 Counsel for Appellant :- Chandra Shekher Pandey Counsel for Respondent :- C.S.C.,Raj Kumar Singh Hon'ble Anil Kumar,J.
Hon'ble Virendra Kumar-II,J.
Special appeal is allowed vide our order of date passed on separate sheets and placed on record of Special Appeal No. 543 of 2014 (U.P. State Road Transport Corporation Lucknow and others Vs. Naresh Kumar Srivastava and others).
.
(Virendra Kumar-II,J.) (Anil Kumar,J.)
Order Date :- 4.10.2018
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