U.P.State Road Transport ... vs Yogendra Kumar Saxena And Ors. ...
2018 Latest Caselaw 3038 ALL

Citation : 2018 Latest Caselaw 3038 ALL
Judgement Date : 4 October, 2018

Allahabad High Court

U.P.State Road Transport ... vs Yogendra Kumar Saxena And Ors. ... on 4 October, 2018

Bench: Anil Kumar, Virendra Kumar-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL No. - 545 of 2014
 

 
Appellant :- U.P.State Road Transport Corporation Throu.M.D Lko.& Ors.
 
Respondent :- Yogendra Kumar Saxena And Ors. 6109 (S/S)2012
 
Counsel for Appellant :- Chandra Shekher Pandey
 
Counsel for Respondent :- C.S.C.,Raj Kumar Singh
 

 
Hon'ble Anil Kumar,J.

Hon'ble Virendra Kumar-II,J.

Special appeal is allowed vide our order of date passed on separate sheets and placed on record of Special Appeal No. 543 of 2014 (U.P. State Road Transport Corporation Lucknow and others Vs. Naresh Kumar Srivastava and others).

(Virendra Kumar-II,J.) (Anil Kumar,J.)

Order Date :- 4.10.2018

dk/

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