Rakesh Kumar Sharma And 13 Others vs Raju Singh And 6 Others
2018 Latest Caselaw 3020 ALL

Citation : 2018 Latest Caselaw 3020 ALL
Judgement Date : 3 October, 2018

Allahabad High Court

Rakesh Kumar Sharma And 13 Others vs Raju Singh And 6 Others on 3 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL No. - 524 of 2017
 

 
Appellant :- Rakesh Kumar Sharma And 13 Others
 
Respondent :- Raju Singh And 6 Others
 
Counsel for Appellant :- K.S. Rathor,Ajai Kumar,Phool Singh Yadav,Shiv Nath Singh
 
Counsel for Respondent :- G K Gupta,S.S.P. Gupta
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

As prayed, list after one week. Interim order, if in operation, shall continue till the next date of listing.

Order Date :- 3.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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