Ankur Garg vs Smt. Pooja Garg
2018 Latest Caselaw 3009 ALL

Citation : 2018 Latest Caselaw 3009 ALL
Judgement Date : 1 October, 2018

Allahabad High Court

Ankur Garg vs Smt. Pooja Garg on 1 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL No. - 344 of 2016
 

 
Appellant :- Ankur Garg
 
Respondent :- Smt. Pooja Garg
 
Counsel for Appellant :- Anoop Trivedi
 
Counsel for Respondent :- Akshat Sinha,Rafeek Ahmad Khan,Shiv Bahadur Yadav,Vishnu Gupta,Y.K.Sinha
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

List again showing the name of Sri Saraswat Kishore Chaturvedi as counsel for the respondent.

Order Date :- 1.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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