Smt. Sita Rai And 3 Others vs National Insurance Co. Ltd. And 2 ...
2018 Latest Caselaw 3008 ALL

Citation : 2018 Latest Caselaw 3008 ALL
Judgement Date : 1 October, 2018

Allahabad High Court

Smt. Sita Rai And 3 Others vs National Insurance Co. Ltd. And 2 ... on 1 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3065 of 2013
 

 
Appellant :- Smt. Sita Rai And 3 Others
 
Respondent :- National Insurance Co. Ltd. And 2 Others
 
Counsel for Appellant :- Satya Prakash Pandey
 
Counsel for Respondent :- Nishant Mehrotra
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

As prayed, list in the next cause list.

Order Date :- 1.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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