Badan Singh Pal vs State Of U.P.
2018 Latest Caselaw 3004 ALL

Citation : 2018 Latest Caselaw 3004 ALL
Judgement Date : 1 October, 2018

Allahabad High Court

Badan Singh Pal vs State Of U.P. on 1 October, 2018

Bench: Ramesh Sinha, Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- CRIMINAL APPEAL No. - 362 of 2016
 

 
Appellant :- Badan Singh Pal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rinki Gupta,Yashpal Yadav
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Dinesh Kumar Singh-I,J.

Sri Yashpal Yadav, learned counsel for the appellant has sent illness slip.

Sri Ansul Tiwari holding brief of Sri B.S. Sachan and Sri G.P. Singh, learned brief holder for the State are present.

As prayed by learned brief holder for the appellant, list this matter after six weeks.

(Dinesh Kumar Singh-I, J.) (Ramesh Sinha, J.)

Order Date :- 1.10.2018

JK Yadav

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