Sudhir Sisaudiya vs State Of U.P. And Another
2018 Latest Caselaw 3000 ALL

Citation : 2018 Latest Caselaw 3000 ALL
Judgement Date : 1 October, 2018

Allahabad High Court

Sudhir Sisaudiya vs State Of U.P. And Another on 1 October, 2018

Bench: Jayant Banerji




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 34730 of 2018
 

 
Applicant :- Sudhir Sisaudiya
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Arvind Kumar Tewari,Sanjay Pathak
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Jayant Banerji,J.

This matter pertains to Case No. 34 of 2018 arising out of Case Crime No. 144 of 2018, under Sections 323, 504 I.P.C. & 3(2)(v) S.C./S.T. Act.

Put up this matter as fresh before the appropriate Court, if possible on 11.10.2018.

Order Date :- 1.10.2018

M/A.

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