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Dr. Dharmendra Singh (Since ... vs Dr. Shilendra Kumar Chauhan And 5 ...
2018 Latest Caselaw 2996 ALL

Citation : 2018 Latest Caselaw 2996 ALL
Judgement Date : 1 October, 2018

Allahabad High Court
Dr. Dharmendra Singh (Since ... vs Dr. Shilendra Kumar Chauhan And 5 ... on 1 October, 2018
Bench: Abhinava Upadhya, Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2959 of 2018
 

 
Appellant :- Dr. Dharmendra Singh (Since Deceased) And 3 Others
 
Respondent :- Dr. Shilendra Kumar Chauhan And 5 Others
 
Counsel for Appellant :- Rajeev Kumar Upadhyay
 
Counsel for Respondent :- Mr. Kshitij Shailendra
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

On the request made by Sri R.K. Upadhyay, learned counsel for the appellants, the case is passed over for the day.

Order Date :- 1.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

 

 

 
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