Krishna Kumar vs Sant Guru Ravidas Mandir ...
2018 Latest Caselaw 2995 ALL

Citation : 2018 Latest Caselaw 2995 ALL
Judgement Date : 1 October, 2018

Allahabad High Court

Krishna Kumar vs Sant Guru Ravidas Mandir ... on 1 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3231 of 2018
 

 
Appellant :- Krishna Kumar
 
Respondent :- Sant Guru Ravidas Mandir Samiti(Reg.) And 7 Ors.
 
Counsel for Appellant :- Vinod Sinha,Mahesh Sharma
 
Counsel for Respondent :- Annapurna Devi,Sanjai Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

Sri Sanjai Srivastava, learned counsel has put in appearance on behalf of respondents-defendants. He prays for and is allowed three weeks' time to file counter affidavit.

List thereafter.

Order Date :- 1.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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