Anand Prakash vs Rajni Bala
2018 Latest Caselaw 2993 ALL

Citation : 2018 Latest Caselaw 2993 ALL
Judgement Date : 1 October, 2018

Allahabad High Court

Anand Prakash vs Rajni Bala on 1 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL No. - 65 of 2018
 

 
Appellant :- Anand Prakash
 
Respondent :- Rajni Bala
 
Counsel for Appellant :- Mr Munesh Kumar Upadhyay
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

Re: Civil Misc. Recall/Restoration Application No. 3 of 2018

The recall application has been filed within time.

The cause shown is sufficient. The application is accordingly allowed. The order dated 5.9.2018 is hereby recalled. The appeal is restored to its original number.

List after one week.

Order Date :- 1.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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