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Manish Kumar & Another vs State Of U.P. & Another
2018 Latest Caselaw 4072 ALL

Citation : 2018 Latest Caselaw 4072 ALL
Judgement Date : 30 November, 2018

Allahabad High Court
Manish Kumar & Another vs State Of U.P. & Another on 30 November, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 518 of 2010
 

 
Petitioner :- Manish Kumar & Another
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Gaurav Kakkar
 
Counsel for Respondent :- Govt. Advocate,Rameshwar Prasad,Tabashum Hashimi,V.C. Rai,Vikash Chandra Tiwari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As a last chance to respondent, list on 10.12.2018.

Order Date :- 30.11.2018

Mukesh

 

 

 
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