Sanjai Kumar & Another vs State Of U.P.
2018 Latest Caselaw 4055 ALL

Citation : 2018 Latest Caselaw 4055 ALL
Judgement Date : 30 November, 2018

Allahabad High Court

Sanjai Kumar & Another vs State Of U.P. on 30 November, 2018

Bench: Bachchoo Lal, Suresh Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 4743 of 2009
 

 
Appellant :- Sanjai Kumar & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Santosh Tripathi
 
Counsel for Respondent :- Govt. Advocate,Uday Gopal
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Suresh Kumar Gupta,J.

Sri Ajay Kumar Yadav holding brief of Sri Santosh Tripathi, learned counsel for the appellants states that he has no instruction.

Issue bailable warrant against the appellants.

List on 22.1.2019.

Order Date :- 30.11.2018

Masarrat

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