Ganesh Upadhyaya vs State Of U.P.
2018 Latest Caselaw 4044 ALL

Citation : 2018 Latest Caselaw 4044 ALL
Judgement Date : 30 November, 2018

Allahabad High Court

Ganesh Upadhyaya vs State Of U.P. on 30 November, 2018

Bench: Vipin Sinha, Umesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Judgment Reserved on : 29.10.2018
 
Judgment Delivered on : 30.11.2018
 
In Chamber
 

 
Case :- CRIMINAL APPEAL No. - 5458 of 2006
 

 
Appellant :- Ganesh Upadhyaya
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- P. Dikshit,G.P. Dikshit
 
Counsel for Respondent :- Govt. Advocate,Virendra Singh
 

 
Hon'ble Vipin Sinha,J.

Hon'ble Umesh Chandra Tripathi,J.

Appeal partly succeeds and the same stands allowed in part.

For orders, see our order of date passed in Criminal Appeal No. 5376 of 2006 (Chunnu alias Om Prakash and others v. State of U.P.).

Order Date :- 30.11.2018

I. Batabyal

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