Association Of Catholic ... vs State Of U.P. Thru. Secy. ...
2018 Latest Caselaw 4015 ALL

Citation : 2018 Latest Caselaw 4015 ALL
Judgement Date : 28 November, 2018

Allahabad High Court

Association Of Catholic ... vs State Of U.P. Thru. Secy. ... on 28 November, 2018

Bench: Vikram Nath, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- MISC. BENCH No. - 11096 of 2018
 
Petitioner :- Association Of Catholic Educational Institutions In U.P. Thr
 
Respondent :- State Of U.P. Thru. Secy. Secondary Education And Others
 
Counsel for Petitioner :- Najam Zafar,Zafar Yab Jilani
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

List/ put up tomorrow i.e. 29.11.2018, at 2:15 P.M.

Order Date :- 28.11.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Vikram Nath,J.]

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