Dangal Singh @ Neeraj Singh & ... vs State Of U.P.
2018 Latest Caselaw 4008 ALL

Citation : 2018 Latest Caselaw 4008 ALL
Judgement Date : 27 November, 2018

Allahabad High Court

Dangal Singh @ Neeraj Singh & ... vs State Of U.P. on 27 November, 2018

Bench: Kaushal Jayendra Thaker, Suresh Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 4017 of 2008
 

 
Appellant :- Dangal Singh @ Neeraj Singh & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- O.P. Singh Sikarwar,Abhishek Srivastava,Anil Kumar Srivastava,Dileep Kumar,Kunal Ravi Singh,Rajrshi Gupta,S.K. Dubey,Satish Trivedi
 
Counsel for Respondent :- Govt. Advocate,M.D. Singh Shekhar,M.P. Singh,Smt. Pushpa Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Hon'ble Suresh Kumar Gupta,J.

The third bail application filed in the year 2016 which is pending.

Today neither Sri Anil Kumar Srivastava-Advocate nor Sri Shashi Prakash-Advocate have remained present.

Hence, list the bail application on 5.12.2018.

Order Date :- 27.11.2018

Mukesh

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