Mohammad Ahmad Khan vs Regional Committee Through ...
2018 Latest Caselaw 4005 ALL

Citation : 2018 Latest Caselaw 4005 ALL
Judgement Date : 27 November, 2018

Allahabad High Court

Mohammad Ahmad Khan vs Regional Committee Through ... on 27 November, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE SINGLE No. - 6655 of 1996
 
Petitioner :- Mohammad Ahmad Khan
 
Respondent :- Regional Committee Through Deputy Registrar,Coop.S
 
Counsel for Petitioner :- Ranjana Agnihotri,A.P. Singh,Farooq Ahmed,In Person
 
Counsel for Respondent :- C.S.C.,R S Tomar,R.K.Singh,Raghvendra K.Singh,Rajesh Kumar Singh,Rakesh Kumar Nigam
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list/ put up this case tomorrow i.e. 28.11.2018.

Order Date :- 27.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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