Sharfat Ali vs U.P.State Sugar Corp.Ltd.Bipin ...
2018 Latest Caselaw 4003 ALL

Citation : 2018 Latest Caselaw 4003 ALL
Judgement Date : 27 November, 2018

Allahabad High Court

Sharfat Ali vs U.P.State Sugar Corp.Ltd.Bipin ... on 27 November, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE SINGLE No. - 2943 of 2003
 
Petitioner :- Sharfat Ali
 
Respondent :- U.P.State Sugar Corp.Ltd.Bipin Khand Through M.D.Andanors
 
Counsel for Petitioner :- A.P.Singh
 
Counsel for Respondent :- P.K.Sinha
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list/put up this case tomorrow i.e. 28.11.2018.

Order Date :- 27.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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