Bipin Kumar vs State
2018 Latest Caselaw 3980 ALL

Citation : 2018 Latest Caselaw 3980 ALL
Judgement Date : 26 November, 2018

Allahabad High Court

Bipin Kumar vs State on 26 November, 2018

Bench: Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 592 of 1988
 

 
Appellant :- Bipin Kumar
 
Respondent :- State
 
Counsel for Appellant :- J.N. Verma
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

Case called out in the revised list.

None appears on behalf of the appellants to press this appeal.

Sri G.P. Singh, learned A.G.A. for the State is present.

Case is passed over.

Order Date :- 26.11.2018

A.K.Verma

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